LexRAJENDRA KUMAR -IV,VIPIN SINHA
65 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 65 |
Disposal nature
| Disposed off/Decided on merits | 57 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
| Allowed/Partly Allowed on merits | 3 |
| Dismissed on merits | 2 |
Recent judgments
- LUCKY TIWARI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-11-28)
- RAJESHWARI KUMARI AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-11-28)
- ADEEBA v. State of U.P. AND 10 OTHERS — Allahabad High Court (2019-11-28)
- NEKRAM AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-11-28)
- MAHENDRA PRATAP YADAV v. State of U.P. AND 6 OTHERS — Allahabad High Court (2019-11-28)
- FAROOKH AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-11-28)
- SURENDRA KUMAR ALIAS GUNDAY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-11-28)
- INTEJAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-11-28)
- DAUDAYAL SHARMA AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-11-28)
- RUCHI DEVI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-11-28)