RAJENDRA KUMAR -IV,SURYA PRAKASH KESARWANI

240 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

240

Dismissed on merits	130
Dismiss other than merit(DD/Non Prosec./Abated)	51
Disposed off/Decided on merits	33
Allowed/Partly Allowed on merits	19
DISMISSED AS WITHDRAWN	7

M/S INDIAN OIL CORPORATION LTD. AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-03-28)
M/S INDIAN OIL CORPORATION LTD. AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-03-28)
M/S INDIAN OIL CORPORATION LTD. AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-03-28)
M/S INDIAN OIL CORPORATION LTD. AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-03-28)
DEPOT MANAGER, BHARAT PETROLEUM CORPORATION LTD AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2023-03-28)
Bal Krishana and 94 others v. State of U.P. and 4 others — Allahabad High Court (2023-01-25)
ANAND KUMAR SHUKLA AND 26 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-01-25)
DURGA PRASAD YADAV AND 3 OTHERS v. State of U.P. THROUGH SECRETARY VOCATIONAL EDUCATION AND CRAFT DEVELOPMENT DEPARTMENT AND 4 OTHERS — Allahabad High Court (2023-01-04)
PRAKASH CHANDRA GUPTA AND 6 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2023-01-04)
PANKAJ KUMAR MISHRA AND 23 ORS v. STATE OF U.P. AND 2 ORS — Allahabad High Court (2023-01-04)