RAJENDRA KUMAR -IV,SUNEET KUMAR
728 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 728 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 241 |
| Disposed off/Decided on merits | 214 |
| Dismissed on merits | 175 |
| DISMISSED AS WITHDRAWN | 52 |
| Allowed/Partly Allowed on merits | 37 |
| DISMISSED AS INFRUCTUOUS | 8 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- SMT. POOJA SINGH v. RATHIN KUMAR SINGH — Allahabad High Court (2023-05-25)
- KISHLAWATI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-05-18)
- SHILPI MITCHELL INNES AND 2 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-05-18)
- BABAR ALI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-18)
- SMT. MEENA DEVI v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2023-05-18)
- VIRENDRA KUMAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-05-17)
- MITALI GOVIND RAO v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-05-17)
- RAGHVENDRA KUMAR SINGH v. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH and OTHERS — Allahabad High Court (2023-05-17)
- SMT. KIRAN v. SACHINDRA MOHAN SHUKLA — Allahabad High Court (2023-05-17)
- HARI SHANKAR v. SMT. DEEPMALA — Allahabad High Court (2023-05-17)
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