RAJENDRA KUMAR -IV,SUDHIR AGARWAL

355 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

355

Dismissed on merits	209
Dismiss other than merit(DD/Non Prosec./Abated)	95
Allowed/Partly Allowed on merits	31
Disposed off/Decided on merits	20

AMAR NATH KEWAT v. STATE OF U.P. — Allahabad High Court (2019-10-01)
NEW TECH IMPORTS PVT. LTD v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2019-10-01)
MAHESH LODHI v. STATE OF U.P. — Allahabad High Court (2019-09-24)
MUMTAZ v. STATE OF U.P. — Allahabad High Court (2019-09-12)
WEWAK v. STATE OF U.P. — Allahabad High Court (2019-09-12)
MUKESH @ MURARI v. STATE OF U.P. — Allahabad High Court (2019-09-11)
BINDHYAVASINI GOND v. STATE OF U.P. — Allahabad High Court (2019-09-11)
DEVENDRA KUMAR v. STATE OF U.P. — Allahabad High Court (2019-09-11)
DEVENDRA v. STATE OF U.P. — Allahabad High Court (2019-09-11)
ASHOK v. STATE OF U.P. — Allahabad High Court (2019-05-03)