LexRAJENDRA KUMAR -IV,SAUMITRA DAYAL SINGH
330 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 330 |
Disposal nature
| Disposed off/Decided on merits | 163 |
| Dismissed on merits | 84 |
| DISMISSED AS WITHDRAWN | 38 |
| Allowed/Partly Allowed on merits | 22 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 10 |
| DISMISSED AS INFRUCTUOUS | 6 |
| Consigned to Record | 5 |
| DISMISSED AS NOT PRESSED | 2 |
Recent judgments
- MOTILAL KUSHWAHA v. UNION OF INDIA AND 5 ORS. — Allahabad High Court (2023-10-13)
- MANJEET SINGH v. SMT. ARTI — Allahabad High Court (2023-10-13)
- MANJU DEVI v. SANJAY KUMAR GUPTA — Allahabad High Court (2023-10-13)
- SMT. ARCHANA MALIK,LECTURER SRI RAM PRASAD SINGH,BALIKA INTERMEDIATE COLLEGE v. STATE OF U.P. THROUGH SECRETARY SECONDARY EDUCATION, GOVERNMENT OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-13)
- STATE OF U.P. AND 4 OTHERS v. Ram Naresh Mishra S/o, Late Chandrasekhar — Allahabad High Court (2023-10-13)
- UNION OF INDIA AND 2 OTHERS v. KRISHNA KUMAR AND 2 OTHERS — Allahabad High Court (2023-10-13)
- SHIVANSH PANDEY AND 3 OTHERS v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2023-10-12)
- SURYA PRATAP SINGH v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2023-10-12)
- AKASH v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2023-10-12)
- SHAFEEQ AHMAD v. U.P. STATE PUBLIC SERVICE TRIBUNAL AND 3 OTHERS — Allahabad High Court (2023-10-12)