LexRAJENDRA KUMAR -IV,PANKAJ NAQVI
115 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 115 |
Disposal nature
| Disposed off/Decided on merits | 63 |
| Dismissed on merits | 49 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 2 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- DARSHAN SINGH v. COMMANDING OFFICER, TRG. BN., THE SIKHLIGHT INFANTRY REGIMENTAL CENTRE AND 5 OTHERS — Allahabad High Court (2021-03-18)
- RAJAPAL and ANOTHER v. STATE OF U.P. — Allahabad High Court (2019-03-08)
- KRISHNA KUMAR TIWARI @ MUNNA v. STATE OF U.P. — Allahabad High Court (2019-02-22)
- ISRARUDDIN KHAN v. STATE OF U.P. — Allahabad High Court (2019-01-25)
- TAYYA and OTHERS v. STATE OF U.P. — Allahabad High Court (2019-01-18)
- SHAMAIL SAMI v. STATE OF U.P. — Allahabad High Court (2019-01-11)
- BULAKI RAM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-21)
- MADAN MOHAN PANDEY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-21)
- DASHRATH CHAUHAN AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-21)
- MEVALAL AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-21)