RAJENDRA KUMAR -IV,MUNISHWAR NATH BHANDARI

85 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

Dismissed on merits	57
Disposed off/Decided on merits	14
Dismiss other than merit(DD/Non Prosec./Abated)	11
Allowed/Partly Allowed on merits	3

State of U.P. THROUGH PRINCIPAL SECRETARY AND 3 OTHERS v. DHARMENDRA KUMAR — Allahabad High Court (2021-08-17)
ARVIND v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-17)
Surendra Pratap Singh v. State of U.P. — Allahabad High Court (2021-08-17)
GAURAV SAXENA v. STATE OF U.P AND 2 THERS — Allahabad High Court (2021-08-17)
KESHAV PRATAP v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2021-08-17)
ADARSH SEWA SAMITI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-08-16)
AYUSH KUMAR v. UNION OF INDIA AND 9 OTHERS — Allahabad High Court (2021-08-16)
SUNEEL KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-16)
CHANDRA KISHORE PATHAK AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-16)
RAJNI KANT MISHRA v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2021-08-16)