RAJENDRA KUMAR -IV,MANOJ KUMAR GUPTA

457 recorded High Court judgment(s) · 2020–2023

Courts

Allahabad High Court

457

Disposed off/Decided on merits	181
Dismissed on merits	176
Dismiss other than merit(DD/Non Prosec./Abated)	89
Allowed/Partly Allowed on merits	6
DISMISSED AS NOT PRESSED	5

VIKASH YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-05)
M/S S.S. NAQVI v. THE BANK OF BARODA BELI AND ANOTHER — Allahabad High Court (2023-05-05)
RATAN PAL AND ANOTHER v. STATE OF U.P. AND OTHERS — Allahabad High Court (2023-05-05)
M/S VIDYA PACKAGING INDUSTREIS PVT. LTD. AND ANOTHER v. THE PRADESHIYA INDUSTRIAL AND INVESTMENT CORP. AND ANOTHER — Allahabad High Court (2023-05-05)
SHRI ASFAK ALI AND ANOTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-05-05)
SMT. ARISIDA QAMAR v. STATE OF U.P. AND OTHERS — Allahabad High Court (2023-05-05)
PUNJAB NATIONAL BANK v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-05)
SMT. RAJESH KAUR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-05-05)
KAVINDRA NATH SHUKLA v. UNION OF INDIA AND OTHERS — Allahabad High Court (2023-05-05)
CHINI MILL SHRAMIK SANGH AND 2 OTHERS v. State of U.P. AND 8 OTHERS — Allahabad High Court (2023-05-05)