RAJENDRA KUMAR -IV,MAHESH CHANDRA TRIPATHI
31 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 31 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 22 |
| Disposed off/Decided on merits | 7 |
| Allowed/Partly Allowed on merits | 1 |
| Dismissed on merits | 1 |
Recent judgments
- MUNNA SINGH v. STATE — Allahabad High Court (2022-05-30)
- JHINKU SONAR @ JHINKU v. STATE OF U.P. — Allahabad High Court (2022-01-07)
- SORAN v. STATE OF U.P. — Allahabad High Court (2022-01-07)
- RAM BHAROSE v. STATE OF U.P. — Allahabad High Court (2022-01-06)
- MADAN v. STATE — Allahabad High Court (2022-01-06)
- ILAM SINGH v. STATE — Allahabad High Court (2022-01-06)
- PURAN CHAND v. STATE OF U.P. — Allahabad High Court (2022-01-06)
- INDER AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2022-01-06)
- SABIR ALI v. STATE OF U.P. — Allahabad High Court (2022-01-06)
- GAJADHAR v. STATE OF U.P. — Allahabad High Court (2022-01-06)
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