RAJENDRA KUMAR -IV,ASHWANI KUMAR MISHRA

1,574 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

1574

Dismiss other than merit(DD/Non Prosec./Abated)	1081
Dismissed on merits	308
Disposed off/Decided on merits	168
Allowed/Partly Allowed on merits	11
Consigned to Record	6

SONU @ PINKU v. STATE OF U.P. — Allahabad High Court (2023-09-12)
UDAYVEER SINGH v. State of U.P. AND 17 OTHERS — Allahabad High Court (2023-01-24)
SANTOSH TRIPATHI AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-08-23)
BHURA AND 6 OTHERS v. STATE OF UP AND 2 OTHERS — Allahabad High Court (2022-08-10)
SMT. LAXMI AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-08-10)
KAISR JAHAN AND ANOTHER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-08-10)
ADHISH P.J. CLIFFORD v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-08-10)
VANDANA MISHRA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-08-10)
MOHAMMAD ASHRAF THROUGH MOHD. YUSUF v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-08-10)
RAMASHRYA NISHAD AND 12 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-08-10)