RAJENDRA KUMAR -IV,ANJANI KUMAR MISHRA
66 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 66 |
Disposal nature
| Dismissed on merits | 24 |
| Disposed off/Decided on merits | 20 |
| DISMISSED AS INFRUCTUOUS | 11 |
| DISMISSED AS WITHDRAWN | 4 |
| Consigned to Record | 3 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- BABLU KISHORE v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-19)
- RAMESH KUMAR AND 7 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-19)
- IRSHAD AHMAD v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-10-19)
- SMT. CHANCHAL AND 4 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-10-19)
- MOHIT @ PAHARI v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-10-19)
- SANDEEP KUMAR v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-19)
- RAM PRASAD VISHWAKARMA v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-10-19)
- BABURAM v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-10-19)
- DEENA NATH AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-19)
- CHHOTU GUPTA @ AVINASH GUPTA AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-19)
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