LexRAJENDRA KUMAR -IV
4,761 recorded High Court judgment(s) · 2018–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 4761 |
Disposal nature
| Allowed/Partly Allowed on merits | 2044 |
| Disposed off/Decided on merits | 1103 |
| Dismissed on merits | 887 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 724 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED AS WITHDRAWN | 1 |
Recent judgments
- MAN SINGH AND 2 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-10-17)
- NARESH v. STATE OF U P AND 7 OTHERS — Allahabad High Court (2023-10-17)
- KADAM SINGH AND OTHERS v. STATE — Allahabad High Court (2023-05-31)
- ATAR SINGH v. NAGAR NIGAM GHAZIABAD — Allahabad High Court (2023-05-19)
- JOKHAN AND OTHERS v. BHAGGU AND OTHERS — Allahabad High Court (2023-05-19)
- RAMESHWAR and OTHERS v. STATE OF U.P. — Allahabad High Court (2023-04-18)
- GOPAL PRASAD and ANOTHER v. STATE OF U.P. and ANOTHER — Allahabad High Court (2023-01-20)
- BUDHWA and OTHERS v. STATE OF U.P. and OTHERS — Allahabad High Court (2023-01-20)
- SMT. MEENA v. STATE OF U.P. — Allahabad High Court (2023-01-20)
- SMT. VANDANA MISHRA v. State of U.P. AND ANR. — Allahabad High Court (2023-01-20)