RAJENDRA CHANDRA SINGH SAMANT
189 recorded High Court judgment(s) · 2017–2022
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 189 |
Disposal nature
| DISPOSED OFF | 86 |
| DISMISSED | 43 |
| ALLOWED | 23 |
| WITHDRAWN | 20 |
| INFRUCTUOUS | 7 |
| PARTLY ALLOWED | 7 |
| NON PROSECUTION | 3 |
Recent judgments
- G.R. Sponge and Power Ltd. v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-30)
- M/S ISA POWER PRIVATE LIMITED v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-30)
- AGRAWAL VIDUYT (A DIVISION OF AGRAWAL OIL EXTRACTION LIMITED) v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-30)
- VIDYA BHUSHAN v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-30)
- M/S JAGDAMBA POWER AND ALLOY LTD. v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-30)
- HEMLATA DIWAN v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-30)
- M/S SHRI SHYAM WARE HOUSING AND POWER PVT. LTD. v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-30)
- NEERAJ POWER PVT. LTD. v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-30)
- M/S INDRA POWERGEN PVT. LTD. v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-30)
- BALAJI POWER (A UNIT OF HIRA FERRO ALLOYS LIMITED) v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-30)
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