RAJENDRA CHANDRA SINGH SAMANT
18,837 recorded High Court judgment(s) · 2016–2022
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 18837 |
Disposal nature
| ALLOWED | 10487 |
| DISPOSED OFF | 3419 |
| WITHDRAWN | 2263 |
| DISMISSED | 1513 |
| REJECTED | 540 |
| PARTLY ALLOWED | 264 |
| NON PROSECUTION | 185 |
| INFRUCTUOUS | 133 |
Recent judgments
- SHAILESH KUMAR PANDEY v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-29)
- JAGDISH SINGH UIKEY v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-29)
- RAM KUMAR JAISWAL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-29)
- ASHOK KUMAR MANDAVI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-29)
- ABHISEKH DEWANGAN v. CHHATTISGARH STATE FOREST DEVELOPMENT CORPORATION LIMITED — Chhattisgarh High Court (2022-06-29)
- SOMPRAKASH SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-29)
- MUNI DEVI v. UNION OF INDIA — Chhattisgarh High Court (2022-06-29)
- Devendra Kumar Thakur v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-29)
- PRAKASH GUPTA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-29)
- BABLU CHANDERIA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-06-29)
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