RAJENDRA BADAMIKAR

3,792 recorded High Court judgment(s) · 2014–2024

Courts

Karnataka High Court

3792

DISMISSED	1689
ALLOWED	881
Partly Allowed	449
Dismissed for Non-Prosecution	320
REJECTED	288
Abated	57
DISPOSED	46
ALLOWED AND REMANDED	33

SMT. K. M. SUNANDA v. THE STATE OF KARNATAKA — Karnataka High Court (2024-05-30)
SMT SHABANA BANU v. LOKESH N — Karnataka High Court (2024-05-29)
M/S NATIONAL INSURANCE CO. LTD v. MR. G BABU PRASAD — Karnataka High Court (2024-05-29)
SMT ISHYA SULTHAN v. LOKESH N — Karnataka High Court (2024-05-28)
SRI MOHAMMED JAIN v. SRI MALLAPPA @ MALLESHAPPA — Karnataka High Court (2024-05-28)
PUNEETH KUMAR. C v. THE STATE OF KARNATAKA BY — Karnataka High Court (2024-05-28)
THE NATIONAL INSURANCE CO LTD v. SRI B KARTHIK — Karnataka High Court (2024-05-28)
KUM.A.P.CHAITRA v. THE IFFCO TOKIO GENERAL INSURANCE CO LTD — Karnataka High Court (2024-05-27)
SRI. JITHENDRA KUMAR N M v. SRI. T GURURAJ — Karnataka High Court (2024-05-27)
SRI. JITHENDRA KUMAR N M v. SMT. RAJANI GURURAJ — Karnataka High Court (2024-05-27)