RAJEEV SINGH

18,099 recorded High Court judgment(s) · 2020–2026

Courts

Allahabad High Court

18099

Allowed/Partly Allowed on merits/Granted	6382
Disposed off/Decided on merits	4561
Dismissed on merits/Rejected	2324
Dismiss other than merit(DD/Non Prosec./Abated)	2198
DISMISSED AS INFRUCTUOUS	1609
DISMISSED AS WITHDRAWN	533
DISMISSED AS NOT PRESSED	213
Decided by Lok Adalat	104

OM PRAKASH CHAURASIYA v. STATE OF U.P. THRU. PRIN. SECY. TRANSPORT and ORS. — Allahabad High Court (2026-05-14)
AMITA YADAV v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF BASIC EDUCATION LKO. AND 2 OTHERS — Allahabad High Court (2026-04-27)
RAJESH DHAR DWIVEDI OBJECTION FILED v. STATE OF U.P. THRU PRIN. SECRETARY BASIC EDUCATION and ORS. — Allahabad High Court (2026-04-03)
SMT.KALAWATI v. CHANDRA PRAKASH AND ORS. — Allahabad High Court (2026-03-14)
MASTER DHRITIL BHARGAVA THRU. HIS FATHER ABHINAVA BHARAGAVA v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LUCKNOW and ANR. — Allahabad High Court (2026-02-18)
NOORUL HUDA AND ANR. v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND ANOTHER — Allahabad High Court (2025-12-19)
OM PRAKASH MISHRA AND ANOTHER v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME U.P. LKO. AND ANOTHER — Allahabad High Court (2025-12-19)
VISHAL GIRI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2025-12-19)
SHAKIR @ SHAKIB v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2025-12-19)
VINDE GUPTA @ VIRENDRA KUMAR GUPTA v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. AND ANOTHER — Allahabad High Court (2025-12-19)