RAJEEV RANJAN PRASAD,. SOURENDRA PANDEY
344 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 344 |
Disposal nature
| DISPOSED | 105 |
| DISMISSED | 94 |
| ALLOWED | 86 |
| WITHDRAWN | 39 |
| CONVERTED | 8 |
| PARTLY ALLOWED (DISPOSAL) | 7 |
| DISMISS FOR NON-PROSECUTION | 5 |
Recent judgments
- Ircon International Ltd. v. The State of Bihar and Ors — Patna High Court (2026-02-25)
- Ircon International Ltd. v. The State of Bihar — Patna High Court (2026-02-25)
- Ircon International Ltd. v. The State of Bihar — Patna High Court (2026-02-25)
- Ircon International Ltd. v. The State of Bihar — Patna High Court (2026-02-25)
- Ircon International Ltd. v. The State of Bihar — Patna High Court (2026-02-25)
- Ircon International Ltd., v. The State of Bihar — Patna High Court (2026-02-25)
- Ircon International Ltd. v. The State of Bihar — Patna High Court (2026-02-25)
- THE STATE OF BIHAR v. Aman Singh — Patna High Court (2026-01-22)
- Aman Singh v. The State of Bihar — Patna High Court (2026-01-22)
- Punam Devi v. Dharamsheela Kumari — Patna High Court (2025-12-24)
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