RAJEEV RANJAN PRASAD, . SONI SHRIVASTAVA

122 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• Sangita Devi v. The State of Bihar — Patna High Court (2026-05-15)
• Rajesh Kumar v. The State of Bihar — Patna High Court (2026-05-15)
• Sudhir Kumar v. The State of Bihar, through the Principal Secretary, Home Department, Government of Bihar — Patna High Court (2026-05-15)
• Zast Logisolutions, v. The State of Bihar — Patna High Court (2026-05-15)
• Aman Kumar v. The State of Bihar — Patna High Court (2026-05-15)
• Meena Devi v. The State of Bihar through the Director General of Police, Government of Bihar — Patna High Court (2026-05-15)
• Rajesh Kumar v. The State of Bihar — Patna High Court (2026-05-14)
• Gulab Paswan v. The State of Bihar — Patna High Court (2026-05-14)
• Shashikant v. The State of Bihar — Patna High Court (2026-05-14)
• Kaushal Kumar Singh v. Principal Chief Commissioner of Income Tax (TDS) — Patna High Court (2026-05-14)