RAJEEV RANJAN PRASAD,. SHAILENDRA SINGH

209 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• RENU DEVI @ RENU KUNWAR v. The State of Bihar — Patna High Court (2026-04-02)
• RENU DEVI @ RENU KUNWAR v. THE STATE OF BIHAR — Patna High Court (2026-04-02)
• SANJAY GIRI v. The State of Bihar — Patna High Court (2026-02-09)
• East Central Railway v. M/s Pratibha Royal (JV) — Patna High Court (2026-02-09)
• Krishna Dev Yadav v. The State of Bihar — Patna High Court (2026-02-09)
• Mannalal Chaudhary @ Pannalal Chaudhary @ Sunny Ji @ Munna v. The Union of India through the Director General of the National Invetigating Agency, Govt. of India — Patna High Court (2026-01-08)
• ABHISHEK KUMAR v. THE STATE OF BIHAR — Patna High Court (2026-01-08)
• SELIM SK @ SALIM SHEIKH @ SELIM SHEIKH v. THE UNION OF INDIA THROUGH NATIONAL INVESTIGATION AGENCY, MINISTRY OF HOME AFFAIRS, NEW DELHI — Patna High Court (2026-01-08)
• Rambha Kumari v. The State of Bihar Through the Chief Secretary, Bihar, Patna — Patna High Court (2026-01-08)
• Md. Tahir v. The State of Bihar — Patna High Court (2026-01-07)