RAJEEV RANJAN PRASAD,. S. B. P. SINGH

26 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• MRITUNJAY SINGH @ BABLU SINGH @ MRITUNJAY KUMAR SINGH @ BABLOO v. The State Of Bihar — Patna High Court (2025-05-16)
• Rahul Kumar Soni @ Bittu v. The State Of Bihar — Patna High Court (2025-05-16)
• Anil Singh v. The State Of Bihar — Patna High Court (2025-05-16)
• AMIT SINGH v. The State of Bihar — Patna High Court (2025-05-16)
• Sunil Kumar Singh v. The State Of Bihar — Patna High Court (2025-05-16)
• Vijay Singh @ Bijay Singh @ Vijya Singh v. The State Of Bihar — Patna High Court (2025-05-16)
• AMIT SINGH @ AMIT KUMAR SINGH v. THE STATE OF BIHAR — Patna High Court (2025-05-16)
• Ajay Singh @ Neeraj Pratap Singh @ Rajeev Sekhar Singh @ Narendra Pratap Singh v. The State Of Bihar — Patna High Court (2025-05-16)
• MD. BELAL @ IRSHAD v. THE UNION OF INDIA THROUGH THE NATIONAL INVESTIGATION AGENCY — Patna High Court (2025-04-18)
• AABID @ MD. AABID v. THE UNION OF INDIA THROUGH NATIONAL INVESTIGATION AGENCY — Patna High Court (2025-04-18)