LexRAJEEV RANJAN PRASAD,. RAMESH CHAND MALVIYA
77 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 77 |
Disposal nature
| DISMISSED | 35 |
| ALLOWED | 21 |
| DISPOSED | 11 |
| WITHDRAWN | 7 |
| CONVERTED | 1 |
| PARTLY ALLOWED (DISPOSAL) | 1 |
| DISMISS FOR NON-PROSECUTION | 1 |
Recent judgments
- M/S MKB Power Construction Private Limited v. The Union of India — Patna High Court (2025-04-11)
- The State of Bihar through the Additional Chief Secretary, v. Ananjay Singh @ Ananjay Kumar Singh, — Patna High Court (2025-03-04)
- The State of Bihar v. Manoj Kumar Singh @ Manoj Kumar — Patna High Court (2025-03-04)
- The State of Bihar v. Shailendra Kumar Singh @ Shailendra Kumar — Patna High Court (2025-03-04)
- The State of Bihar through the Additional Chief Secretary, v. Nawal Kumar Singh — Patna High Court (2025-03-04)
- The State of Bihar, through the Additional Chief Secretary v. Brahmdeo Prasad Alok — Patna High Court (2025-03-04)
- The State of Bihar through the Additional Chief Secretary, v. Rakesh Kumar Singh — Patna High Court (2025-03-04)
- The State of Bihar v. Amit Kumar Singh @ Amit Kumar — Patna High Court (2025-03-04)
- The State of Bihar v. Nitesh Kumar Singh — Patna High Court (2025-03-04)
- The State of Bihar through the Additional Chief Secretary, v. Sunil Kumar Srivastava — Patna High Court (2025-03-04)