RAJEEV RANJAN PRASAD,. PRAVEEN KUMAR

25 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• Johnson Paints Co. v. Johnson Paints Private Limited — Patna High Court (2026-04-24)
• JOGINDRA RAI @ JOGINDRA YADAV @ YOGENDRA RAY v. The State of Bihar — Patna High Court (2026-02-26)
• SAHINA KHATOON v. THE STATE OF BIHAR — Patna High Court (2026-02-24)
• Sarfaraz @ Muzaffar Ahmad Wani v. The Union of India through National Investigation Agency — Patna High Court (2026-02-24)
• Md. Nazar Saddam v. The National Investigation Agency — Patna High Court (2026-02-24)
• KAUSHALYA DEVI v. The State of Bihar — Patna High Court (2026-02-19)
• RAJESH KUMAR v. The State of Bihar — Patna High Court (2026-02-17)
• NITISH KUMAR @ NIMIYA v. The State of Bihar — Patna High Court (2026-02-17)
• Usha Kumari v. The State of Bihar — Patna High Court (2026-02-16)
• Shankar Singh @ Ramlakhan Singh @ Shankar Yadav v. The State of Bihar — Patna High Court (2026-02-16)