RAJEEV RANJAN PRASAD,. PARTHA SARTHY

46 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• Shiv Kumar Ojha And Anr v. The State of Bihar through the Chief Secretary — Patna High Court (2025-01-31)
• Rohit Kumar, (A. Social Worker), v. Sri Raj Kumar, State of Bihar, — Patna High Court (2025-01-31)
• Shailendra Kumar Thakur v. Shwetankmani Singh alias Anshu Kumar — Patna High Court (2025-01-31)
• ANAND KUMAR PANDEY @ AANAND KUMAR PANDEY v. THE STATE OF BIHAR — Patna High Court (2025-01-31)
• M/s Jankinandan Foods Pvt. Ltd. v. The State of Bihar through its Principal Secretary, Department of Industries — Patna High Court (2025-01-31)
• Pankaj Kumar v. Sri Manoj Kumar Singh, The Principal Secretary — Patna High Court (2024-11-29)
• Smt. Kiran Devi v. The State of Bihar — Patna High Court (2024-11-29)
• Anju Devi v. The State of Bihar — Patna High Court (2024-11-29)
• Gyanti Devi, v. The State of Bihar — Patna High Court (2024-11-22)
• Income Tax Officer v. M/s Verma and Company — Patna High Court (2024-11-22)