RAJEEV RANJAN PRASAD,. JITENDRA KUMAR

43 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• Vijay Kumar v. The Chairman, State Bank Of India and Ors — Patna High Court (2025-11-28)
• Indradeep Sharma v. The State Of Bihar and Ors — Patna High Court (2025-11-28)
• R.K. Roy v. The Union of India through Chairman, Railway Board, — Patna High Court (2025-11-28)
• Tarun Kumar v. The State of Bihar — Patna High Court (2025-11-17)
• Shreekant Yadav v. The State of Bihar — Patna High Court (2025-11-17)
• Nawab Singh v. The State of Bihar — Patna High Court (2025-11-17)
• Anil Kumar v. The State of Bihar — Patna High Court (2025-11-17)
• Suman Kumar v. The State of Bihar — Patna High Court (2025-11-17)
• Ex Servicemen Welfare Association v. The State of Bihar — Patna High Court (2025-11-17)
• Vinod Kumar, v. The State of Bihar — Patna High Court (2025-11-17)