LexRAJEEV RANJAN PRASAD, . G. ANUPAMA CHAKRAVARTHY
20 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 20 |
Disposal nature
| DISMISSED | 8 |
| ALLOWED | 5 |
| CONVERTED | 2 |
| WITHDRAWN | 2 |
| PARTLY ALLOWED (DISPOSAL) | 1 |
| DISPOSED | 1 |
| DISMISS FOR NON-PROSECUTION | 1 |
Recent judgments
- Sahita Devi v. The State of Bihar — Patna High Court (2024-11-22)
- MANAN RAM v. THE STATE OF BIHAR — Patna High Court (2024-11-13)
- Taranum v. The State of Bihar — Patna High Court (2024-08-30)
- UPENDRA YADAV v. The State of Bihar — Patna High Court (2024-05-03)
- Mohan Baitha v. The State of Bihar — Patna High Court (2024-04-18)
- KISHAN KUMAR @ BAUNA v. The State of Bihar — Patna High Court (2024-03-20)
- Md. Aslam and Anr v. The State Of Bihar — Patna High Court (2024-03-19)
- Rabindra Yadav v. The State Of Bihar — Patna High Court (2024-03-12)
- Mushahru Yadav v. The State Of Bihar — Patna High Court (2024-03-12)
- MD. SOHRAB @ SOHRAB @ MD. SHORAB KURESHI v. The State of Bihar — Patna High Court (2024-03-11)