RAJEEV RANJAN PRASAD
31 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 31 |
Disposal nature
| DISPOSED | 21 |
| WITHDRAWN | 8 |
| DISMISSED | 1 |
| ALLOWED | 1 |
Recent judgments
- Shanti Devi, v. The State of Bihar. — Patna High Court (2021-03-24)
- Gopal Gupta v. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPTT. OF HOME GOVT. OF BIHAR, PATNA — Patna High Court (2021-03-24)
- Shatrughan Sah v. The State of Bihar — Patna High Court (2021-03-24)
- Sohan Singh v. The State of Bihar and Ors — Patna High Court (2021-03-03)
- Gautam Buddha Harijan Adivasi Picchada Varg Kalyan Samiti v. The State Of Bihar and Ors — Patna High Court (2021-02-17)
- Tarkesh Chaudhary @ Tarkeshwar Chaudhary v. The State of Bihar — Patna High Court (2021-02-17)
- Ashish Kumar Keshri and Ors v. The State Of Bihar and Ors — Patna High Court (2021-02-17)
- Uttam Kumar, v. The State of Bihar — Patna High Court (2021-02-17)
- Gaurav Kumar Singh v. The State of Bihar — Patna High Court (2021-01-05)
- Murlee Mehta v. The State of Bihar — Patna High Court (2021-01-05)
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