LexRAJEEV RANJAN PRASAD
21,752 recorded High Court judgment(s) · 2011–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 21752 |
Disposal nature
| BAIL GRANTED | 7351 |
| DISPOSED | 6886 |
| DISMISSED | 3837 |
| WITHDRAWN | 1937 |
| ALLOWED | 912 |
| PARTLY ALLOWED (DISPOSAL) | 198 |
| CONVERTED | 170 |
| D.F.D. FOR NON APPEARANCE | 165 |
Recent judgments
- Baliram Ram v. The State of Bihar through Sri Prem Singh Meena — Patna High Court (2026-04-18)
- Samrul Ali, v. Mr. Atul Prasad, The State of Bihar — Patna High Court (2026-04-18)
- Dr. Aquil Ahmad v. The State of Bihar — Patna High Court (2026-04-18)
- Manvendra Prasad Yadav v. The State of Bihar through Sri Prem Singh Meena — Patna High Court (2026-04-18)
- Anil Kumar v. The State of Bihar — Patna High Court (2026-04-18)
- Krishna Thakur v. The State of Bihar — Patna High Court (2026-04-18)
- Ram Snehi Singh @ Ram Saneh Singh, v. The State of Bihar — Patna High Court (2026-04-18)
- Bharat Kumar Mandal v. The State of Bihar — Patna High Court (2026-04-18)
- Shyam Lal @ Shyam Kumar Soni v. The Bihar State Financial Corporation through its Managing Director namely Ranjeet Kumar — Patna High Court (2026-04-18)
- Kusum Devi v. The State of Bihar — Patna High Court (2026-04-18)