LexRAJEEV RANJAN PRASAD,. ASHWANI KUMAR SINGH
44 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 44 |
Disposal nature
| DISPOSED | 23 |
| ALLOWED | 14 |
| DISMISSED | 3 |
| REJECTED | 1 |
| CONVERTED | 1 |
| D.F.D. FOR NON APPEARANCE | 1 |
| TRANSFER LOWER COURT | 1 |
Recent judgments
- The State of Bihar, v. Smt. Jyoti Joshi — Patna High Court (2022-10-12)
- Smt. Sudamiya Devi v. Sri Sanjiv Hans, I.A.S. Chairman cum Managing Director, Bihar State Power Holding Company Ltd. — Patna High Court (2022-10-12)
- Sudist Narayan Prasad v. Sri Sanjiv Hans, I.A.S. Chairman cum Managing Director, Bihar State Power Holding Company Ltd. — Patna High Court (2022-10-12)
- Jyoti Joshi v. The State of Bihar — Patna High Court (2022-10-12)
- Jyoti Joshi v. The State of Bihar, — Patna High Court (2022-07-27)
- Umesh Kumar Gupta v. The State of Bihar — Patna High Court (2022-07-27)
- Md. Raza v. Sri Amrit Pratyaya — Patna High Court (2022-07-27)
- Sanjay Singh v. The State Of Bihar — Patna High Court (2022-07-06)
- Vijay Singh @ Vijay Kumar Singh v. The State Of Bihar — Patna High Court (2022-07-06)
- CHANDRA SHEKHAR v. THE STATE OF BIHAR THROUGH THE — Patna High Court (2022-05-11)