RAJEEV RANJAN PRASAD,. ASHOK KUMAR PANDEY

142 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• POCT Services v. The State of Bihar — Patna High Court (2026-01-09)
• Smt. Reeta Sinha v. The State of Bihar through Director General of Police, Government of Bihar at Patna — Patna High Court (2026-01-09)
• Vimlesh Kumar @ Vimlesh Kumar Verma v. The State of Bihar — Patna High Court (2026-01-09)
• The State of Bihar through the Dist. Magistrate, Patna v. Rit Lal Yadav — Patna High Court (2025-09-25)
• The State of Bihar through the District Magistrate, Patna v. Sunil Yadav @ Kana — Patna High Court (2025-09-25)
• Most Asha Devi v. The State of Bihar — Patna High Court (2025-09-25)
• Most Asha Devi v. State of Bihar — Patna High Court (2025-09-25)
• SITA RAM YADAV v. The State of Bihar — Patna High Court (2025-08-20)
• MUKESH YADAV AND ANR v. The State of Bihar — Patna High Court (2025-08-20)
• RAM KHELAWAN YADAV AND ORS v. The State of Bihar — Patna High Court (2025-08-20)