RAJEEV RANJAN PRASAD,. AJIT KUMAR

25 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• MANOJ MANZIL v. THE STATE OF BIHAR — Patna High Court (2025-10-07)
• RAVINDRA CHAUDHARY v. The State of Bihar — Patna High Court (2025-10-07)
• China Ram v. The State of Bihar — Patna High Court (2025-10-07)
• Sanjay Kumar Jaiswal @ Khopre @ Guddu v. The State of Bihar — Patna High Court (2025-08-13)
• Md. Mahmood v. The State of Bihar through the Director General of Police, Having his Office-patel Bhawan, Patna — Patna High Court (2025-08-13)
• Krishn Singh @ Kisho v. The State of Bihar — Patna High Court (2025-08-13)
• M/s Gudari Sah Ramanad Sah, v. The Union of India — Patna High Court (2025-08-12)
• M/S Shivam Enterprise v. The State of Bihar — Patna High Court (2025-08-12)
• Idmohamad Ali @ Idmohammad v. The State of Bihar through the Additional Chief Secretary Dept. of Home, Govt. of Bihar, Patna — Patna High Court (2025-08-11)
• M/s National Rural and Mountain Tribal Development Association, v. The Union of India — Patna High Court (2025-08-11)