LexRAJEEV RANJAN PRASAD,. AJAY KUMAR TRIPATHI
1,345 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 1345 |
Disposal nature
| DISMISSED | 862 |
| DISPOSED | 266 |
| ALLOWED | 80 |
| WITHDRAWN | 71 |
| D.F.D. FOR NON APPEARANCE | 66 |
Recent judgments
- Akhilesh v. The Union Of India and Ors — Patna High Court (2018-06-27)
- The State Of Bihar and Ors v. Saraswati Bhawan Jai Kant Madhyamik Sanskrit Vidyalaya and Ors — Patna High Court (2018-06-27)
- The Union Of India and Ors v. Rameshwar Rai — Patna High Court (2018-06-27)
- Shashi Bhushan Sharma and Ors v. The Union Of India and Ors — Patna High Court (2018-06-27)
- The Union Of India and Ors v. A. K. Gupta — Patna High Court (2018-06-27)
- Abhishekh Kumar and Ors v. The State Of Bihar and Ors — Patna High Court (2018-04-11)
- Ashok Kumar v. The State Of Bihar and Ors — Patna High Court (2018-02-28)
- Madan Mohan Mishra v. The State Of Bihar and Ors — Patna High Court (2018-02-28)
- Md. Ghani Ansari and Anr v. The State Of Bihar and Ors — Patna High Court (2018-02-28)
- Shree Ram Sharma v. The State Of Bihar and Ors — Patna High Court (2018-02-27)