LexRAJEEV RANJAN PRASAD
3,443 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 3443 |
Disposal nature
| DISPOSED | 2659 |
| DISMISSED | 481 |
| ALLOWED | 168 |
| WITHDRAWN | 67 |
| PARTLY ALLOWED (DISPOSAL) | 56 |
| D.F.D. FOR NON APPEARANCE | 10 |
| DISPOSAL BCZ FILE SHIFTED TO TRIBUNAL | 1 |
| REJECTED | 1 |
Recent judgments
- Suresh Prasad Sharma v. The State Of Bihar and Ors — Patna High Court (2018-10-12)
- Kamal Narayan Yadav v. The State Of Bihar and Ors — Patna High Court (2018-10-12)
- Hiraman Yadav v. The State Of Bihar and Ors — Patna High Court (2018-10-06)
- Nutan Kumari v. The State Of Bihar and Ors — Patna High Court (2018-10-06)
- MODERN FOOD INDUSTRIESINDIAL v. THE UNION OF INDIA and ORS — Patna High Court (2018-10-06)
- RASHTRA NIRMAN YOJNABIHARandOR v. UNION OF INDIA and ORS — Patna High Court (2018-10-06)
- JAGDISH NARAIN PRASAD ROY v. STATE OF BIHAR and ORS — Patna High Court (2018-10-06)
- JAGDANAND JHA v. OFFICER_IN_CHARGE,OUTPOST SARI — Patna High Court (2018-10-06)
- Vishwanath Prasad @ Sri Vishwanath Prasad v. The State Of Bihar and Ors — Patna High Court (2018-10-06)
- BHAGWAN DAS and ANOTHER v. UNION OF INDIA — Patna High Court (2018-10-06)