LexRAJEEV RANJAN PRASAD
671 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 671 |
Disposal nature
| DISPOSED | 533 |
| DISMISSED | 46 |
| CONSIGNED | 31 |
| ALLOWED | 30 |
| WITHDRAWN | 15 |
| REJECTED | 12 |
| D.F.D. FOR NON APPEARANCE | 4 |
Recent judgments
- Pramod Kumar Singh v. The State Of Bihar and Ors — Patna High Court (2019-11-06)
- Sikandar Kumar v. The State of Bihar — Patna High Court (2019-11-06)
- Dilip Kumar v. The State Of Bihar — Patna High Court (2019-11-06)
- The State Of Bihar v. Meera Kumari — Patna High Court (2019-11-06)
- Dayanand Singh v. The Bihar State Financial Corporation — Patna High Court (2019-11-06)
- Ravindra Sah @ Ravinder Sah v. The State of Bihar — Patna High Court (2019-11-06)
- Rukmini Kumari and Ors v. The State Of Bihar and Ors — Patna High Court (2019-11-06)
- Baban Prasad Singh v. The State Of Bihar Through Principal Secretary Revenue Reforms Department, — Patna High Court (2019-11-06)
- Ram Kumar Roy v. The State of Bihar — Patna High Court (2019-10-16)
- Anju Kumari v. The Vice Chancellor, Magadh University, Bodh Gaya — Patna High Court (2019-10-16)