RAJEEV MISRA
13,347 recorded High Court judgment(s) · 2017–2026
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 13347 |
Disposal nature
| Allowed/Partly Allowed on merits | 4201 |
| Dismissed on merits | 4154 |
| Disposed off/Decided on merits | 3089 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1737 |
| DISMISSED AS WITHDRAWN | 63 |
| (unspecified) | 30 |
| DISMISSED AS NOT PRESSED | 23 |
| DISMISSED AS INFRUCTUOUS | 19 |
Recent judgments
- NIKIT @ ADITYA v. STATE OF U.P. — Allahabad High Court (2026-04-02)
- AMAR PAL v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2025-04-07)
- ANIL PRATAP SINGH @ KALLU RAJA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2025-03-17)
- BHUPENDRA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2025-02-16)
- DAROGA KUSHWAHA v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2025-02-04)
- UDAIVEER SINGH v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2025-01-21)
- BALIRAM v. State of U.P. AND ANOTHER — Allahabad High Court (2024-09-03)
- VIPIN v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-16)
- IRFAN v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-12-16)
- ABDUL SALAM v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-16)
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