RAJEEV GUPTA, SUNIL KUMAR SINHA

93 recorded High Court judgment(s) · 2008–2012

Courts

Chhattisgarh High Court

WITHDRAWN	40
DISMISSED	27
DISSMISS FOR DEFAULT/NON-PROSECUTION	20
DISPOSED OFF	3
ALLOWED	2
NON PROSECUTION	1

UNION OF INDIA THROUGH SECRETARY v. GAYA PRASAD AGRAWAL — Chhattisgarh High Court (2012-07-04)
SMT. SHYAM BAI v. PARASRAM — Chhattisgarh High Court (2012-01-05)
SUNITA YADAV v. STATE OF CHHATTISGARH AND 5 OTHERS — Chhattisgarh High Court (2010-11-11)
ANUP RAM SAHU v. STATE OF CHHATTISGARH AND 3 OTHERS — Chhattisgarh High Court (2010-10-29)
SURENDRA SINGH v. STATE OF CHHATTISGARH AND 2 OTHERS — Chhattisgarh High Court (2010-08-11)
RAJU YADAV AND 8 OTHERS v. STATE OF CHHATTISGARH AND 19 OTHERS — Chhattisgarh High Court (2010-08-09)
STATE OF CHHATTISGARH v. LATE KHORA RAM (SINCE DEAD) — Chhattisgarh High Court (2010-08-04)
STATE OF CHHATTISGARH v. RAMAVATAV — Chhattisgarh High Court (2010-03-29)
STATE OF CHHATTISGARH v. MANOJ KUMAR BHASKAR — Chhattisgarh High Court (2010-02-19)
SURBHIT DILEEP BARLA v. SMT. DHARA SURBHIT BARLA, — Chhattisgarh High Court (2010-01-22)