RAJEEV GUPTA, RANGNATH CHANDRAKAR

25 recorded High Court judgment(s) · 2009–2012

Courts

Chhattisgarh High Court

WITHDRAWN	9
DISMISSED	6
DISSMISS FOR DEFAULT/NON-PROSECUTION	6
ALLOWED	3
NON PROSECUTION	1

UMESH v. S. KUMAR SAHU — Chhattisgarh High Court (2012-01-12)
KU. SARASWATI DATTA (MINOR) v. PUNIT RAM SAHU — Chhattisgarh High Court (2012-01-11)
SMT. SAVITA SAHU v. ANUP KUMAR KUNDU — Chhattisgarh High Court (2012-01-03)
JITURAM NAGESIYA v. NAVIN KUMAR JHA — Chhattisgarh High Court (2012-01-02)
SUSHILA BAI, v. MANOJ KUIMAR @ HARNEDRA — Chhattisgarh High Court (2012-01-02)
NEELAM DHURWA S/O SUDRAU DHURWA v. SUMAN S/O DOYARAM BAGHEL — Chhattisgarh High Court (2011-11-29)
SMT SUSHILA BAI v. RAJ KUMAR — Chhattisgarh High Court (2011-09-27)
SMT SHITAL SINHA v. SANTURAM NAGESH — Chhattisgarh High Court (2011-09-23)
NATHOO KAUSHIK v. RAJKUMAR — Chhattisgarh High Court (2011-08-01)
KAUSHILYA BAI SAHU v. PRITAM KUMAR KURRE — Chhattisgarh High Court (2011-07-01)