RAJEEV BHARTI

306 recorded High Court judgment(s) · 2025–2026

Courts

Allahabad High Court

306

Dismiss other than merit(DD/Non Prosec./Abated)	194
Disposed off/Decided on merits	52
DISMISSED AS NOT PRESSED	17
Allowed/Partly Allowed on merits/Granted	17
Dismissed on merits/Rejected	16
Decided by Lok Adalat	5
DISMISSED AS INFRUCTUOUS	2
Reference Disposed off	1

EKHLAK @ MO EKHLAK v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO — Allahabad High Court (2026-02-25)
MAHENDRA KUMAR AND 2 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-01-15)
ICICI Lombard General Insurance Co. Ltd. THRU. MANAGER MR. SHRUTI SAXENA v. RAJEEV KUMAR AND 9 OTHERS — Allahabad High Court (2025-12-13)
THE ORIENTAL INSURANCE CO. LTD. KANPUR THRU.DIV. MANAGER v. SMT. PHOOLMATI and 7 OTHERS — Allahabad High Court (2025-12-13)
SHRIRAM GENERAL INSURANCE COMPANY LIMITED THRU.BRANCH MNGR. v. SHANTI DEVI and ORS. — Allahabad High Court (2025-12-13)
SMT. RAM DEVI W/O LATE SURESH CHANDRA and ORS. v. FAJLU S/O ABDUL SALAM and ANR. — Allahabad High Court (2025-12-13)
SHRIRAM GENERAL INSURANCE CO.LTD. THRU. MANAGER LEGAL v. HARISH CHANDRA and 3 OTHERS — Allahabad High Court (2025-12-13)
ORIENTAL INSURANCE CO. LTD. THROUGH ITS BRANCH MANAGER v. SMT. KIRAN PANDEY AND 3 ORS. — Allahabad High Court (2025-12-13)
SMT. SANTOSH KUMARI v. M/S BHARAT STONES CO. RICHO INDUSTRIAL AREA THROU PROP.and ANR — Allahabad High Court (2025-12-13)
Shriram General Insurance Co.Ltd.JAIPUR THRU.MANAGER LEGAL Shriram General Insurance Co.Ltd.LUCKNOW v. SMT. RAKIA AND OTHERS — Allahabad High Court (2025-12-13)