RAJBIR SEHRAWAT

11,967 recorded High Court judgment(s) · 2017–2024

Courts

Disposal nature

Recent judgments

• JAGTAR SINGH v. AMRIT KUMAR — Punjab & Haryana High Court (2024-12-16)
• UPINDER GHUMAN v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2024-10-29)
• BHINDER SINGH v. RAJ KUMAR — Punjab & Haryana High Court (2024-10-25)
• HARDEEP SINGH v. KEWAL KRISHAN — Punjab & Haryana High Court (2024-10-25)
• NARESH KUMAR v. KULDEEP SINGH AND ANR — Punjab & Haryana High Court (2024-10-21)
• RAMESH @ RAMWATI v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-10-19)
• JASWANT SINGH AND OTHERS v. GURMIT SINGH AND OTHERS — Punjab & Haryana High Court (2024-10-19)
• SHRI GURU GRANTH SAHIB v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2024-10-18)
• VIJAY KUMAR THROUGH LRS v. THE COLLECTOR LAND ACQUISITION AND ANR — Punjab & Haryana High Court (2024-10-16)
• DEVI SAHAI v. CHIMMAN — Punjab & Haryana High Court (2024-10-16)