LexRAJASEKHAR MANTHA, SUPRATIM BHATTACHARYA
814 recorded High Court judgment(s) · 1997–2025
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 814 |
Disposal nature
| DISMISSED FOR DEFAULT | 474 |
| DISPOSED | 141 |
| DISMISSED | 103 |
| DISMISSED AS NOT PRESSED | 64 |
| ALLOWED | 20 |
| REJECTED | 4 |
| DISMISSED AS WITHDRAWN | 3 |
| TRANSFERRED | 2 |
Recent judgments
- JAKIR ALI MOLLA v. SK. NUR ISAM AND ORS — Calcutta High Court (2025-12-12)
- SARAT KUMAR LAW v. MRS GOURI LAW AND ORS — Calcutta High Court (2025-03-27)
- SAIKAT GIRI v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-03-20)
- MD. IQBAL ANSARI AND ORS v. SHARAD KUMAR DWIVEDI,IAS D.M. NORTH 24 PARGANAS AND CHAIRMAN ,REGIONAL TRANSPORT AUTHORITY — Calcutta High Court (2024-11-29)
- MANORANJAN RAY v. KRISHNA PARJA — Calcutta High Court (2024-11-29)
- SONALI MUKHERJEE AND ANR. v. DHIRAJ PATWARDHAN, GENERAL MANAGER, THE (RECOVERY), BANK, UCO AND ORS. — Calcutta High Court (2024-05-10)
- ANANDA KUMAR KHAN v. AJAYA RAJ SYANGDEN LD CIVIL JUDGE SR DIVISION ULUBERIA AT HOWRAH — Calcutta High Court (2024-05-10)
- DR BIKRAM PANDA v. NARAYAN SWAROOP NOGAM PRINCIPAL SECRETARY DEPTT OF HEALTH AND FAMILY WELFARE AND ORS — Calcutta High Court (2024-03-08)
- SMT. SOMA PRATIHAR AND ANR. v. STATE BANK OF INDIA AND ORS. — Calcutta High Court (2023-12-20)
- RACHANA TIWARI AND ORS v. PREMA DEVI AND ORS — Calcutta High Court (2023-12-20)