RAJASEKHAR MANTHA, MD. SHABBAR RASHIDI

65 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• UNION OF INDIA AND ANR v. MS RAJ SHEKHAR CONSTRUCTION PVT LTD — Calcutta High Court (2026-03-02)
• GODREJ CONSUMER PRODUCTS LIMITED v. RECKITT BENCKISER INDIA PRIVATE LIMITED — Calcutta High Court (2026-02-27)
• SHEIKH RIYAJUDDIN & ORS. v. SHEIKH HASMAT ALI & ORS. — Calcutta High Court (2026-02-27)
• PRANAB KR. SENGUPTA @ PRANAB KUMAR SENGUPTA v. ANITA SENGUPTA — Calcutta High Court (2026-02-26)
• GOKUL CHANDRA ROY v. SM. SARASWATI ROY — Calcutta High Court (2026-02-26)
• TAPAN KUMAR MODAK v. MADHUSUDAN GARAI — Calcutta High Court (2026-02-26)
• HEMANTA TEWARI v. LAND ACCUISITION COLLECTOR,MURSHIDABAD — Calcutta High Court (2026-02-26)
• MD. SHAMIM KHAN v. MD. NAZIR AHMED — Calcutta High Court (2026-02-26)
• KEDAR PRASAD DAS & ORS v. RAMLAL RUIDAS @ CHOWDHURY & ANR — Calcutta High Court (2026-02-26)
• MILAN NASKAR v. ASHOKE SAHA — Calcutta High Court (2026-02-26)