RAJASEKHAR MANTHA, KESANG DOMA BHUTIA
46 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 46 |
Disposal nature
| REJECTED | 28 |
| DISPOSED | 7 |
| DISMISSED | 6 |
| ALLOWED | 3 |
| DISMISSED FOR NON PROSECUTION | 1 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- RAJU DALAL v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-03)
- SAMIR ROY v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-03)
- AAJAMIRA MANDAL AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-03)
- CHAND @ CHAND MOHAN MALAKAR @BISWAS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-11-03)
- BIKRAM DAS v. State of West Bengal — Calcutta High Court (2021-11-03)
- BHAIRAB SARKAR AND ANR. v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-03)
- SIRAJUL HAQUE MONDAL v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-03)
- SENTU SK @ MAHATADIN SK AND ANR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-11-03)
- NETAI GAIN v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-03)
- SANTANU BOSE AND ANOTHER v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-03)
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