RAJASEKHAR MANTHA, BISWAJIT BASU
134 recorded High Court judgment(s) · 2021–2021
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| Calcutta High Court | 134 |
Disposal nature
| DISMISSED | 60 |
| ALLOWED | 50 |
| REJECTED | 8 |
| DISMISSED AS NOT PRESSED | 7 |
| DISPOSED | 4 |
| DISMISSED AS INFRUCTUOUS | 2 |
| PARTLY ALLOWED | 2 |
| DISMISSED AS WITHDRAWN | 1 |
Recent judgments
- MANUWARA KHATUN v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-11)
- BHOLU MANDAL AND ANOTHER v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-11)
- SAMSUDDIN SK AND ORS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-06-11)
- SANJIB KUMAR MONDAL v. State of West Bengal — Calcutta High Court (2021-06-11)
- SAMSUL HAQUE v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-11)
- SIDDHARTHA MONDAL @ SIDHARTHA MONDAL v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-06-11)
- NARAYAN CHAKRABORTY AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-11)
- ISKANJIT BARMAN v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-11)
- MD ARIF v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-11)
- MOKSED RAHAMAN @ RAJU v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-11)
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