RAJASEKHAR MANTHA, . AJOY KUMAR MUKHERJEE

35 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• THE STATE OF WEST BENGAL AND ORS v. MRINAL PAUL ALIAS MONA PAUL — Calcutta High Court (2025-01-22)
• CHANAKYA NATH v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-08-20)
• THE DISTRICT INSPECTOR OF SCHOOLS (SE), COOCHBEHAR AND ORS v. SAHANOWAJ RAHAMOT ULLAH AND ORS — Calcutta High Court (2024-08-20)
• AGUSTUS ORAON @ AGUSTU ORAON v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-08-20)
• SUNIL ROY v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-08-20)
• BIPUL BARMAN @ SUKUMAR BARMAN v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-08-20)
• DIPANKAR SARKAR v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-08-20)
• ZOHMANGAIH @ ZOHMANGAIHA v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-08-20)
• GOPAL BARMAN v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-08-20)
• ATIKUL MIA v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-08-20)