LexRAJASEKHAR MANTHA
31,596 recorded High Court judgment(s) · 2003–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 31596 |
Disposal nature
| DISPOSED | 16592 |
| DISMISSED FOR DEFAULT | 12443 |
| DISMISSED | 1841 |
| DISMISSED AS NOT PRESSED | 248 |
| TRANSFERRED | 180 |
| DISMISSED AS WITHDRAWN | 90 |
| DISMISSED AS INFRUCTUOUS | 88 |
| ALLOWED | 32 |
Recent judgments
- NARAYAN PRASAD v. MOMINOOR RAHAMAN, THE DISTRICT INSPECTOR OF SCHOOLS (P.E.), KOLKATA — Calcutta High Court (2026-05-20)
- SUBASHISH GHOSH v. THE REGIONAL DIRECTOR (E.R.) STAFF SELECTION COMMISSION AND ANR — Calcutta High Court (2026-05-20)
- BIJAY KUMAR SINGH v. MOMINOOR RAHAMAN, THE DISTRICT INSPECTOR OF SCHOOLS (P.E.), KOLKATA — Calcutta High Court (2026-05-20)
- SHRI.AVINASH BOSE v. SHRI.ARJUN SHARMA, IAS — Calcutta High Court (2026-05-13)
- PULIN BARMAN v. THE STATE OF WEST BENGAL — Calcutta High Court (2026-04-28)
- SOMA SARKAR AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2026-04-28)
- ANJU DAS v. THE STATE OF WEST BENGAL — Calcutta High Court (2026-04-27)
- THE STATE OF WEST BENGAL v. RAJENDRA KUMAR YADAV — Calcutta High Court (2026-04-27)
- KARTICK BARMAN AND ORS. v. THE STATE OF WEST BENGAL — Calcutta High Court (2026-04-27)
- NAJMUL HOQUE@NAJMUL HAQUE v. THE STATE OF WEST BENGAL — Calcutta High Court (2026-04-27)