RAJARSHI BHARADWAJ, UDAY KUMAR

401 recorded High Court judgment(s) · 2024–2026

Courts

Calcutta High Court

401

DISMISSED FOR DEFAULT	208
DISMISSED	133
DISPOSED	42
DISMISSED AS WITHDRAWN	11
DISMISSED FOR NON PROSECUTION	4
ALLOWED	2
REJECTED	1

PRINCIPAL COMMISSIONER OF INCOME TAX 1 v. M/S ANDROMEDA COMMUNICATIONS PRIVATE LIMITED — Calcutta High Court (2026-05-08)
HIMADRI CHANDRA v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2026-05-07)
SHYAM METALICS AND ENERGY LIMITED v. PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), KOLKATA-1 — Calcutta High Court (2026-05-07)
BISWAJIT PAUL v. STATE BANK OF INDIA & ORS — Calcutta High Court (2026-05-07)
SHYAM METALICS AND ENERGY LIMITED v. PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), KOLKATA-1 — Calcutta High Court (2026-05-07)
SHYAM SEL AND POWER LIMITED v. PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), KOLKATA-1 — Calcutta High Court (2026-05-07)
SUKANTA DEB & ANR v. UNION OF INDIA & ORS — Calcutta High Court (2026-05-05)
M/S. GRAHITE INDIA LIMITED v. COMMISSIONER OF INCOME TAX - IV — Calcutta High Court (2026-05-05)
SUPRIYA DEY & ORS v. UNION OF INDIA & ORS — Calcutta High Court (2026-05-05)
NIL RATAN JHA & ORS v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2026-05-05)