RAJARSHI BHARADWAJ, SHAMPA DUTT (PAUL)
78 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 78 |
Disposal nature
| REJECTED | 28 |
| ALLOWED | 18 |
| DISMISSED AS WITHDRAWN | 11 |
| DISPOSED | 10 |
| DISMISSED | 7 |
| DISMISSED AS NOT PRESSED | 2 |
| DISMISSED FOR DEFAULT | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- ASIS CHAUDHURI v. UNION OF INDIA AND ORS. — Calcutta High Court (2023-10-05)
- ASHUTOSH PATHAK v. AMITAVA SENGUPTA AND ORS — Calcutta High Court (2023-08-31)
- PROBIR KUMAR ROY v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-08-31)
- TOJIBUR RAHAMAN v. ABID HUSSAIN — Calcutta High Court (2023-08-31)
- RAJGARIA TIMBER PVT LTD v. P L HARANAND CHAIMAN OF SHYAMA PRASAD MOOKERJEE PORT — Calcutta High Court (2023-08-03)
- PARTHA SARATHI CHANDRA AND ORS v. JHARNA CHANDRA@JHARNA RANI CHANDRA AND ORS — Calcutta High Court (2023-07-20)
- SURJEY BHUJEL v. State of West Bengal — Calcutta High Court (2023-07-06)
- BABU MISTRI v. RAJARSHI MITRA DIST MAGISTRATE MURSHIDABAD — Calcutta High Court (2023-07-06)
- ABHISEK GUCHAIT AND ORS. v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-07-06)
- SWATI DAS v. DEBAKI NANDAN MAITI AND ORS — Calcutta High Court (2023-07-06)
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