LexRAJARSHI BHARADWAJ, MD. SHABBAR RASHIDI
51 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 51 |
Disposal nature
| ALLOWED | 22 |
| REJECTED | 14 |
| DISMISSED FOR DEFAULT | 6 |
| DISMISSED AS NOT PRESSED | 5 |
| DISPOSED | 3 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- HANGJIT RAI v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-08-16)
- HANGJIT RAI v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-08-16)
- MIMGUR SHERPA @ MIMBA SHERPA v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-08-16)
- THE GORKHALAND TERRITORIAL ADMINISTRATION AND ORS v. THINLEY BHUTIA AND ORS — Calcutta High Court (2024-08-16)
- HAMEDUL HAQE@HAMIDUL HOQUE v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-07-12)
- SAHADAT ALAM@SAHADUT MIAH@SAHADUT ALAM AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-07-12)
- GAUTAM DAS@GOUTAM DAS AND ORS v. SEKHAR CHOWDHURY AND ORS — Calcutta High Court (2024-07-11)
- ANCHAL THAPA v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-07-11)
- GOUTAM MUKHERJEE@MUKHARJEE v. SALES TAX OFFICER AND ORS — Calcutta High Court (2024-07-11)
- KSHITIN BARMAN v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-07-11)