RAJARSHI BHARADWAJ, CHAITALI CHATTERJEE (DAS)

47 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• JIARAT HOSSAIN MOLLA ALIAS JIARAT HOSSAIN AND ORS. v. UNION OF INDIA AND ORS. — Calcutta High Court (2026-05-19)
• HOWRAH PAARDISE SOCIAL WELFARE ORGANIZATION v. UNION OF INDIA AND ORS. — Calcutta High Court (2026-05-19)
• HOWRAH PARADISE SOCIAL WELFARE ORG. v. UNION OF INDIA AND ORS. — Calcutta High Court (2026-05-19)
• COMMISSIONER OF CUSTOMS PORT KOLKATA v. M/S R A ELECTRICALS — Calcutta High Court (2026-05-19)
• HOWRAH PAARDISE SOCIAL WELFARE ORGANIZATION v. UNION OF INDIA AND ORS. — Calcutta High Court (2026-05-19)
• HOWRAH PARADISE SOCIAL WELFARE ORGANIZATION v. UNION OF INDIA AND ORS. — Calcutta High Court (2026-05-19)
• PRANOTOSH SHYAMAL AND OTHJERS v. UNION OF INDIA AND ORS. — Calcutta High Court (2026-05-19)
• HOWRAH PARADISE SOCIAL WELFARE ORGANIZATION v. UNION OF INDIA AND ORS. — Calcutta High Court (2026-05-19)
• GRAPHITE INDIA LIMITED v. COMMISSIONER OF INCOME TAX, -IV, KOLKATA — Calcutta High Court (2026-05-18)
• COMMISSIONER OF INCOME TAX(INTERNATIONAL TAXATION & TRANSFER v. ROYAL BANK OF SCOTLAND N.V. @ ABN AMRO BANK, N.V. — Calcutta High Court (2026-05-18)