LexRAJARSHI BHARADWAJ, APURBA SINHA RAY
114 recorded High Court judgment(s) · 1998–2025
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 114 |
Disposal nature
| DISPOSED | 88 |
| TRANSFERRED | 11 |
| DISMISSED | 7 |
| ALLOWED | 7 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- NUR ALAM MOLLA @ NOOR v. STATE OF WEST BENGAL — Calcutta High Court (2025-11-10)
- GAGGE @ TENIA MOLLA @ IMAM ALI GAYAN @ GUGHGE & ORS v. STATE OF WEST BENGAL — Calcutta High Court (2025-11-10)
- KHOKAN MOLLA @ PORA KHOKAN v. THE STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-11-10)
- NURUDDIN MOLLA @ GULA @ GOLE MOLLA v. STATE OF WEST BENGAL — Calcutta High Court (2025-11-10)
- APPON MOLLA @ APPAN MOLLA v. STATE OF WEST BENGAL — Calcutta High Court (2025-11-10)
- GAFFAR MOLLA @ GOFFAR MOLLA v. STATE OF WEST BENGAL — Calcutta High Court (2025-11-10)
- KHOKAN MOLLA v. STATE OF WEST BENGAL — Calcutta High Court (2025-11-10)
- RABI MURMU v. STATE OF WEST BENGAL — Calcutta High Court (2025-08-29)
- RANA ROY @ SABYASACHI ROY v. STATE OF WEST BENGAL — Calcutta High Court (2025-08-14)
- RAM MANDAL v. STATE OF WEST BENGAL — Calcutta High Court (2025-08-14)