RAJARSHI BHARADWAJ, . AJOY KUMAR MUKHERJEE

31 recorded High Court judgment(s) · 2021–2025

Courts

Disposal nature

Recent judgments

• BHABANI PRASAD BHATTACHARJEE v. SMT. PRIYANKA SINGLA DISTRICT MAGISTRATE BURDWAN COURT COMPOUND — Calcutta High Court (2025-12-17)
• RANJAN BOSE AND ORS v. MUKTA ARYA — Calcutta High Court (2025-04-07)
• FARID MOLLAH v. DR. HARI KRISHNA DWIVEDI — Calcutta High Court (2025-03-17)
• SUBIR GHOSH v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-02-18)
• SUBIR GHOSH v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-02-18)
• SUBIR GHOSH v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-02-18)
• RAJIB KUMAR ACHARYYA v. ANIRBAN BHATTACHARYA — Calcutta High Court (2025-02-17)
• BILLAL SK AND ORS v. RAAJARSHI MITRA DIST MAGISTRATE COLLECTOR AND ORS — Calcutta High Court (2025-02-17)
• PRANAB JANA AND ANR v. ANUP KR MAITY , THE EXECUTIVE ENGINEER, HIGHWAY DIVISION PUBLIV WORKS(ROADS0 — Calcutta High Court (2025-02-17)
• SANTI PADA HAZRA AND ORS. v. MR. TANVIR AFZAL, DIST MAGISTRATE, PURBA MEDINIPUR — Calcutta High Court (2025-01-27)